Section 21(2)(c) in The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

(c)all the provisions of the Income-tax Act or, as the case may be, the Companies (Profits) Surtax Act shall apply accordingly.

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