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[Cites 0, Cited by 0] [Section 37A(1)] [Section 37A] [Entire Act]

State of Bihar - Subsection

Section 37A(1)(a) in The Cess Act, 1880

(a)a record-of-rights is being prepared or revised under Chapter X of the Bengal Tenancy Act, 1885, or any other law for the time being in force, or