Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(xiv) in The Dibrugarh University Act, 1965

(xiv)to enter into any agreement for the incorporation in the University or another institution and for taking over its rights, properties and liabilities and for any other purposes not repugnant to this Act ;