Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Rajasthan High Court - Jodhpur

Abdul Shakoor Tak vs State & Ors on 4 April, 2017

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
               S.B. Civil Writ Petition No. 3428 / 2002
Abdul Shakoor Tak S/o Shri Jamaluddin, aged 34 years, r/o
outside Nagori Gate, Chhipa Colony, Jodhpur (Rajasthan).


                                                            ----Petitioner
                                    Versus
1.   The State of Rajasthan through the Secretary to the
Government, Department of Education, Rajasthan, Jaipur.
2.   The Director, Primary and Secondary Education, Bikaner.
3.   The Deputy Director (Elementary), Department of Education,
Jodhpur.
4.   Abdul Rauf S/o Shri Allah Deen Rahi R/o Sanjay Colony,
Pratap Nagar, Jodhpur.
                                                         ----Respondents
_____________________________________________________
For Petitioner(s)    : None present
For Respondent(s) : Mr. B.L. Bhati
                        Mr. Rakesh Kalla, for respondent No.4
_____________________________________________________
           HON'BLE MS. JUSTICE NIRMALJIT KAUR

Order 04/04/2017 Mr. Sanjay Mathur, learned counsel had put in appearance on behalf of the petitioner and sought adjournment to verify as to whether the present writ petition survives or not.

Today, no one is present on behalf of the petitioner. The writ petition is accordingly dismissed for non- prosecution.

(NIRMALJIT KAUR), J.

praveen