Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 230] [Entire Act] Union of India - Subsection Section 230(11) in The Companies Act, 2013 (11)Any compromise or arrangement may include takeover offer made in such manner as may be prescribed:Provided that in case of listed companies, takeover offer shall be as per the regulations framed by the Securities and Exchange Board.
