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[Cites 0, Cited by 0] [Section 80EEA(5)] [Section 80EEA] [Entire Act]

Union of India - Subsection

Section 80EEA(5)(a) in The Income Tax Act, 1961

(a)the expression "financial institution" shall have the meaning assigned to it in clause (a) of sub-section (5) of section 80EE;