Satyanarayan Lal vs The Bihar State Electricity Bo on 11 August, 2009

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Patna High Court - Orders

Satyanarayan Lal vs The Bihar State Electricity Bo on 11 August, 2009

              IN THE HIGH COURT OF JUDICATURE AT PATNA
                         CWJC No.6167 of 2003
                          SATYANARAYAN LAL
                                Versus
               THE BIHAR STATE ELECTRICITY BOARD & ORS
                               -----------


06.   11.08.2009

As prayed on behalf of Mr. Vinay Kirti Singh, learned counsel, put up this case on 17th of August, 2009 retaining its position.

Shageer (Navaniti Prasad Singh, J)