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State of Rajasthan - Section

Section 1 in Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962

1. Short Title and Commencement.

- (i) These regulations may be called 'The Rajasthan State Warehousing Corporation Employees Provident Fund Regulations, 1962'.
(ii)These regulations shall come into force from 1st April, 1963.