Delhi High Court - Orders
Adharv Enterprises vs Government Of Nct Of Delhi And Anr on 8 February, 2024
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~8 to 31, 57 & 58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6162/2022 & CM APPLs. 18567/2022, 29568/2022,
(8) 8993/2023, 9437/2023
ADHARV ENTERPRISES ..... Petitioner
Through: Mr. Naginder Benipal, Mr. Subhojit
Dutta and Mr. Ankit Siwach,
Advocates.
versus
GOVERNMENT OF NCT OF DELHI AND ANR. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 2197/2023 & CM APPLs. 8359/2023, 14981/2023
(9) SHAILESH BHARDWAJ ..... Petitioner
Through: Ms. Nidhi Singh, Advocate.
versus
GOVT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 2734/2023 & CM APPL. 10628/2023
(10) NEW BERCO ELECTRONICS & ORS. ..... Petitioners
W.P.(C) 6162/2022 etc. Page 1 of 12
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/02/2024 at 00:18:57
Through: Ms. Nidhi Singh, Advocate.
versus
GOVT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 2767/2023 & CM APPL. 10662/2023
(11) PRABHAT MUTREJA ..... Petitioner
Through: Ms. Nidhi Singh, Advocate.
versus
GOVT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 3455/2023 & CM APPL. 13329/2023
(12) SUSHMA SHARMA ..... Petitioner
Through: Ms. Nidhi Singh, Advocate.
versus
GOVT. OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
W.P.(C) 6162/2022 etc. Page 2 of 12
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/02/2024 at 00:18:57
+ W.P.(C) 17279/2022 & CM APPL. 54925/2022
(13) NEELAM AGGARWAL & ORS. ..... Petitioners
Through: Mr. Abhishek Aggarwal, Mr. Rahul
Narula, Mr. Ankit Kumar, Mr. Vipin
Garg and Ms. Vandana Kothari,
Advocates.
versus
GOVERNMENT OF NATIONAL CAPTIAL OF DELHI & ORS.
..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 131/2023
(14) LOKESH SHARMA ..... Petitioner
Through: Mr. Abhishek Aggarwal, Mr. Rahul
Narula, Mr. Ankit Kumar, Mr. Vipin
Garg and Ms. Vandana Kothari,
Advocates.
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 1157/2023 & CM APPL. 4477/2023
(15) PRADEEP KUMAR & ANR. ..... Petitioners
W.P.(C) 6162/2022 etc. Page 3 of 12
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/02/2024 at 00:18:58
Through: Mr. Abhishek Aggarwal, Mr. Rahul
Narula, Mr. Ankit Kumar, Mr. Vipin
Garg and Ms. Vandana Kothari,
Advocates.
versus
GOVERNMENT OF NATIONAL CAPTIAL OF DELHI
THROUGH CHIEF SECRETARY & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Kirtiman Singh, CGSC with Mr.
Sarvan Kumar, GP for UoI.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 1180/2023 & CM APPL. 4521/2023
(16) DARSHAN LAL ..... Petitioner
Through: Mr. Abhishek Aggarwal, Mr. Rahul
Narula, Mr. Ankit Kumar, Mr. Vipin
Garg and Ms. Vandana Kothari,
Advocates.
versus
GOVERNMENT OF NATIONAL CAPTIAL OF DELHI
THROUGH CHIEF SECRETARY & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 1187/2023 & CM APPL. 4547/2023
W.P.(C) 6162/2022 etc. Page 4 of 12
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/02/2024 at 00:18:58
(17) RAVINDER SUKHIJA & ORS. ..... Petitioners
Through: Mr. Abhishek Aggarwal, Mr. Rahul
Narula, Mr. Ankit Kumar, Mr. Vipin
Garg and Ms. Vandana Kothari,
Advocates.
versus
GOVERNMENT OF NATIONAL CAPTIAL OF DELHI & ORS.
..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 1223/2023 & CM APPL. 4655/2023
(18) SURESH KUMARI MANCHANDA & ORS. ..... Petitioners
Through: Mr. Abhishek Aggarwal, Mr. Rahul
Narula, Mr. Ankit Kumar, Mr. Vipin
Garg and Ms. Vandana Kothari,
Advocates.
versus
GOVERNMENT OF NATIONAL CAPTIAL OF DELHI
THROUGH CHIEF SECRETARY & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 1224/2023 & CM APPL. 4657/2023
(19) KIRAN BALA & ORS. ..... Petitioners
W.P.(C) 6162/2022 etc. Page 5 of 12
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/02/2024 at 00:18:58
Through: Mr. Abhishek Aggarwal, Mr. Rahul
Narula, Mr. Ankit Kumar, Mr. Vipin
Garg and Ms. Vandana Kothari,
Advocates.
versus
GOVERNMENT OF NATIONAL CAPTIAL OF DELHI
THROUGH CHIEF SECRETARY & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 1225/2023 & CM APPL. 4659/2023
(20) RAJESH BHATIA & ANR. ..... Petitioners
Through: Mr. Abhishek Aggarwal, Mr. Rahul
Narula, Mr. Ankit Kumar, Mr. Vipin
Garg and Ms. Vandana Kothari,
Advocates.
versus
GOVERNMENT OF NATIONAL CAPTIAL OF DELHI
THROUGH CHIEF SECRETARY & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 1777/2023
(21) SAMAIRA JEWELS PVT. LTD & ORS. ..... Petitioners
Through: Mr. Kamal Sethi, Advocate.
W.P.(C) 6162/2022 etc. Page 6 of 12
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/02/2024 at 00:18:58
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 2852/2023 & CM APPL. 11027/2023
(22) M/S BETTER DEALS INVESTMENTS ..... Petitioner
Through: Mr. Mayank Maini, Mr. Biman Sethi,
Advocates.
Mr. Kamal Sethi, Advocate.
versus
GOVT. OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 3027/2023
(23) RAJIV GUPTA & ORS. ..... Petitioners
Through: Mr. Tushar Gupta and Mr. Parinay
Gupta, Advocates.
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
W.P.(C) 6162/2022 etc. Page 7 of 12
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/02/2024 at 00:18:58
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 3794/2023
(24) SHALINI VASISTHA & ORS. ..... Petitioners
Through: Mr. Kamal Sethi, Advocate.
versus
M/S POPULAR SPIRITS LLP (PAN NO. AAVFP1965C) & ORS.
..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 4012/2023 & CM APPLs. 15620/2023, 15621/2023
(25) SURENDER KUMAR & ORS. ..... Petitioners
Through: Ms. Nidhi Singh, Advocate.
versus
GOVT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 4957/2023 & CM APPL. 19236/2023
(26) VINEET CHOPRA & ORS. ..... Petitioners
Through: Mr. Abhishek Aggarwal, Mr. Rahul
Narula, Mr. Ankit Kumar, Mr. Vipin
Garg and Ms. Vandana Kothari,
Advocates.
W.P.(C) 6162/2022 etc. Page 8 of 12
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/02/2024 at 00:18:58
versus
GOVERNMENT OF NATIONAL CAPTIAL OF DELHI
THROUGH CHIEF SECRETARY & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 4958/2023 & CM APPL. 19241/2023
(27) SHAKUNTALA DEVI ..... Petitioner
Through: Mr. Abhishek Aggarwal, Mr. Rahul
Narula, Mr. Ankit Kumar, Mr. Vipin
Garg and Ms. Vandana Kothari,
Advocates.
versus
GOVERNMENT OF NATIONAL CAPTIAL OF DELHI
THROUGH CHIEF SECRETARY & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 5441/2023
(28) KAILASH BUDHIRAJA & ORS. ..... Petitioners
Through: Mr. Abhishek Aggarwal, Mr. Rahul
Narula, Mr. Ankit Kumar, Mr. Vipin
Garg and Ms. Vandana Kothari,
Advocates.
W.P.(C) 6162/2022 etc. Page 9 of 12
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/02/2024 at 00:18:59
versus
GOVERNMENT OF NATIONAL CAPTIAL OF DELHI
THROUGH CHIEF SECRETARY & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 5455/2023
(29) ANIL KAPOOR & ORS. ..... Petitioners
Through: Mr. Kamal Sethi, Advocate.
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 5457/2023
(30) SEEMA SALUJA & ANR. ..... Petitioners
Through: Mr. Kamal Sethi, Advocate.
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
W.P.(C) 6162/2022 etc. Page 10 of 12
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/02/2024 at 00:18:59
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 5661/2023
(31) KANWALPREET SINGH & ORS. ..... Petitioners
Through: Mr. Kamal Sethi, Advocate.
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
Mr. Surya Kiran, Advocate for R-3.
+ W.P.(C) 14974/2023
(57) KRISHAN KUMAR SHOKEEN & ORS. ..... Petitioners
Through:
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
+ W.P.(C) 15326/2023 & CM APPL. 61486/2023
(58) PATANJALI AGRO INDIA PVT. LTD. ..... Petitioner
Through: Mr. Siddharth Arora and Ms. Jasleen
Kaur, Advocates.
versus
DEPARTMENT OF EXCISE, ENTERTAINMENT AND LUXURY
W.P.(C) 6162/2022 etc. Page 11 of 12
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/02/2024 at 00:18:59
TAX, GOVT. OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Rishabh Srivastava and
Ms. Prashansa Sharma, Advocates.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 08.02.2024
1. It is stated that a batch of appeals being LPA No.179/2023 etc., dealing with the same issue regarding the de-sealing of premises wherein stock of liquor was being stored in the residential premises by the licensees, is coming up for hearing before the Division Bench on 30.05.2024
2. List on 30.05.2024.
SUBRAMONIUM PRASAD, J FEBRUARY 8, 2024 S. Zakir W.P.(C) 6162/2022 etc. Page 12 of 12 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/02/2024 at 00:18:59