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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(3)(vii) in The Wealth-Tax Act, 1957

(vii)in relation to the Union territory of Pondicherry, the High Court at Madras;] [Inserted by Act 46 of 1964, Section 27 (w.e.f. 1.4.1965). ]