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[Cites 0, Cited by 0] [Section 323A(2)] [Section 323A] [Entire Act]

Constitution Subarticle

Section 323A(2)(b) in THE CONSTITUTION (FORTY-SECOND AMENDMENT) ACT, 1976

(b)specify the jurisdiction, powers (including the power to punish for contempt) and authority which may be exercised by each of the said tribunals;