Section 14(3)(c) in The M.P. Municipality (Determination of Annual Letting Value of Building/Lands) Rules, 1997

[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(3)(c) in The M.P. Municipality (Determination of Annual Letting Value of Building/Lands) Rules, 1997

(c)On the basis of location-

(i)Building/land situated at main road/main market;

(ii)Building/land not situated at main road/main market.