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Delhi High Court - Orders

Walmart Apollo Llc vs Shah Jahan on 16 August, 2022

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~1
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +                          CS(COMM) 266/2022
                                WALMART APOLLO LLC                                         ..... Plaintiff
                                                     Through:     Mr. Sumit Wadhwa, Ms. Sharika Via,
                                                                  Ms. Anuradha Salhotra, & Mr.
                                                                  Siddhant Srivastava, Advocates (M-
                                                                  9899783837)
                                                     versus
                                 SHAH JAHAN                                            ..... Defendant
                                                     Through:     Mr. K.L.D.S. Vinober and Ms.
                                                                  Garima      Singh,      Advocates.
                                                                  (M:9327101494)
                                                                  Mr. Harish V. Shankar, CGSC, Mr.
                                                                  Srish Kumar Mishra, Mr. Sagar
                                                                  Mehlawat, Mr. Alexander Mathai
                                                                  Paikaday,               Advocates.
                                                                  (M:9810788606)
                                CORAM:
                                JUSTICE PRATHIBA M. SINGH
                                         ORDER

% 16.08.2022

1. This hearing has been done through hybrid mode.

2. It is submitted by ld. Counsels for both the parties that further time is required to file the settlement application.

3. Accordingly, list on 12th September, 2022.

PRATHIBA M. SINGH, J.

AUGUST 16, 2022 dj/ss Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:17.08.2022 13:20:06