Delhi High Court - Orders
Walmart Apollo Llc vs Shah Jahan on 16 August, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 266/2022
WALMART APOLLO LLC ..... Plaintiff
Through: Mr. Sumit Wadhwa, Ms. Sharika Via,
Ms. Anuradha Salhotra, & Mr.
Siddhant Srivastava, Advocates (M-
9899783837)
versus
SHAH JAHAN ..... Defendant
Through: Mr. K.L.D.S. Vinober and Ms.
Garima Singh, Advocates.
(M:9327101494)
Mr. Harish V. Shankar, CGSC, Mr.
Srish Kumar Mishra, Mr. Sagar
Mehlawat, Mr. Alexander Mathai
Paikaday, Advocates.
(M:9810788606)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 16.08.2022
1. This hearing has been done through hybrid mode.
2. It is submitted by ld. Counsels for both the parties that further time is required to file the settlement application.
3. Accordingly, list on 12th September, 2022.
PRATHIBA M. SINGH, J.
AUGUST 16, 2022 dj/ss Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:17.08.2022 13:20:06