Supreme Court - Daily Orders
The State Of Uttar Pradesh Thro Special ... vs Chhotey Shah on 21 August, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.44 COURT NO.3 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 11625/2017
Petition for Special Leave to Appeal (Crl)No._________of 2017
(Arising out of impugned final judgment and order dated 12-08-2016
in CRLA No. 196/1983 passed by the High Court Of Judicature At
Allahabad)
THE STATE OF UTTAR PRADESH Petitioner(s)
VERSUS
CHHOTEY SHAH Respondent(s)
(IA No.62793/2017-CONDONATION OF DELAY IN FILING and
IA No.62794/2017-EXEMPTION FROM FILING O.T.)
Date : 21-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. D.K. Singh,AAG, U.P.
Mr. Adarsh Upadhyay,Adv.
Ms. Koma Mundhrav
Mr. Saurabh Agrawal,Adv.
Mr. Rajiv Yadav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending application(s), if any, stand disposed of.
(OM PARKASH SHARMA) (SUMAN JAIN) AR CUM PS Signature Not Verified BRANCH OFFICER Digitally signed by DEEPAK MANSUKHANI Date: 2017.08.23 11:42:09 IST Reason: SIGNER CARD OF MR. DEEPAK MANSUKHANI IS BEING USED BY MR. OM PARKASH SHARMA