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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

NCT Delhi - Subsection

Section 74(2)(e) in The Delhi Co-operative Societies Rules, 2007

(e)Co-operative development activities which includes organisation and participation in exhibition preparation of study reports and making contributions to state and national level events conferences, seminars, workshop and training programmes :