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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Uttar Pradesh - Subsection

Section 36(1)(c) in The U.P. Harcourt Butler Technical University Act, 2016

(c)to recommend names of suitable persons for inclusion in the panels for appointment of paper setters, examiners and moderators for examinations;