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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54(3) in U.P. Zila Panchayats Service Rules, 1970

(3)Where any relation within the meaning of sub-rule (1), of a servant of a [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] is elected as a member of the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] or the Adhyaksha, such servant shall immediately inform the Mukhya Adhikari in writing about his relationship with such member or Adhyakasha. The Mukhya Adhikari shall, as soon as may be thereafter, place the information before the Kaiya Samiti.