Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Mizoram - Subsection Section 10(a) in Lai Autonomous District (Village Councils) Act, 2007 (a)Suspension of the Village Council for a period of three months at a time which may be extended for another three months or,
