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[Cites 0, Cited by 0] [Section 72(7)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(7)(b) in The M.P. Factories Rules, 1962

(b)Flammable liquids shall be stored in closed containers and in limited quantities in well ventilated rooms of fire resisting construction which are isolated from the remainder of the building by fire walls and self closing fire doors.