Section 11 in The Punjab School Education Board Employees (Punishment and Appeal) Regulations, 1978
11. Communication of orders.
- Orders made by the punishing authority shall be communicated to the employee who shall also be supplied with a copy of the report of the enquiry, if any, held by the punishing authority and a copy of its findings on each articles of charge, or where the punishing authority is not the Enquiring Authority, a copy of the reports of the Enquiry Authority and a statement of the findings of punishing authority together with brief reasons for disagreement, if any, with the findings of the Enquiring Authority unless they have already been supplied to him.
