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Himachal Pradesh High Court

Unknown vs Ramesh Chand V. Mahender Singh on 5 September, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Ramesh Chand v. Mahender Singh .

Election Petition No. 1 of 2018 5.9.2022 Present Mr. Shrawan Dogra, Senior Advocate with Mr. Sameer Thakur, Advocate, for the petitioner.

Mr. Satya Pal Jai and Mr. R.K. Sharma, Senior Advocates with Mr. Vir Bahadur Verma, Advocate, for respondent No.1.

List on 7.11.2022, as prayed for by learned counsel for the parties. r (Sandeep Sharma) Judge September 5, 2022 (vikrant) ::: Downloaded on - 05/09/2022 20:04:54 :::CIS