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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Telangana - Subsection

Section 73(3) in Telangana Shops and Establishments Act, 1988

(3)Nothing in sections 7, 9 and 12 or in section 15, shall apply to,-
(a)person whose work is of an intermittent nature such as caretaken, sweeper, travelling staff;
(b)persons employed for loading and un-loading of goods at godowns.