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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(b) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014

(b)Have you been keeping links with any organization or association which is banned under any law on- account of their activities which pose threat to national security or public order ?