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Union of India - Section

Section 3 in The International Monetary Fund and Bank Act, 1945

3. Reserve Bank to be depository for International Fund and Bank.

The Reserve Bank ofIndia (hereinafter referred to as the Reserve Bank) shall be the depository of the [The word "British" omitted by Act 48 of 1952, s. 3 and Sch. II] Indian currencyholdings of the International Fund and International Bank.