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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Telangana - Subsection

Section 31(2) in Telangana State Electrical Licensing Regulations, 2018

(2)Supervisor/Wiremen Permit shall be granted/renewed to the candidate on producing the certificate obtained from any appropriate institute of the Government/Institute recognized I by the Government for having undergone in the prescribed training in "Power Medicine" and "First Aid" or a similar course".