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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2) in The Insurance Surveyors And Loss Assessors (Licensing, Professional Requirements And Code Of Conduct) Regulations, 2000

(2)The Authority shall, delete the particulars of surveyors and loss assessors, who are no longer alive, or whose license has been cancelled or suspended.