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State of Rajasthan - Section

Section 238 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

238. Functions of Committee on Subordinate Legislation.

- There shall be a Committee on Subordinate Legislation to scrutinise and report to the House whether the powers to make regulations, rules, sub-rules, bye-laws, etc. conferred by the Constitution or delegated by Legislature are being properly exercised within such delegation.