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[Cites 0, Cited by 3] [Section 34(1)] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(1)(h) in The Tamil Nadu Co-Operative Societies Act, 1983

(h)has been removed or disqualified from holding the office of the member of the board of the registered society or of any other registered society under section 36; or