Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act] State of Goa - Subsection Section 2(15)(viii) in The Goa Panchayat Raj Act, 1994 (viii)roofing or covering an open space between wall or buildings, in respect of the structure which is formed by roofing or covering such space;