Section 9(ia) in Rajasthan Land Revenue (Land Records) Rules, 1957
(ia)[ The Sub-Divisional Officer may transfer a Patwari anywhere within the Sub-Division and the Collector may transfer a Patwari anywhere within the District: [Substituted by Notification No. G.S.R. 4, dated 28.7.2011 (w.e.f. 23.1.1958).]
