Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(2)(d) in The Orissa Legislative Assembly Members' Salary, Allowances and Pension Act, 1954 (d)for determining the staff and the privileges of the Leader of the, Opposition, the Chief Whip and the Deputy Chief Whip; and