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Karnataka High Court

V Ramanna vs Smt Saraswathamma on 8 September, 2010

Author: A.N.Venugopala Gowda

Bench: A.N.Venugopala Gowda

IN THE HIGH COURT or KARNATAKA AT BANGALORE
DATED THIS THE oath my 0:» SEPTEMBER 2010
BEFORE A  _
THE I-ION'BLE MR. JUSTICE A.N. 
WRIT PETITION No. 19259/20 10  _ 3 E "  J 
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V. Raxnajma,

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Aged 55 }~'ea1's,

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Village. Iiasba Hubli,

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ARE;

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E 4: Writ Vi'-'r3tiI:i0n is filed under Articles 2'26 83 227 of the 4_Ci<':nsti't.u'i:-iora of India pra_Vi,ng to quash the o1'd€,r Am_'1<~:xure--A datrzd 8»-4_¥#2'U1t') made in M.A. No.23/2008 by the 001.11%. of H Addl. Civil . .}u(igE...(Sr. D11) at K0131" (in Malm').

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JUDGE COP T f $M/.
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