Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 50] [Entire Act] State of Bihar - Subsection Section 50(d) in The Bihar Prohibition And Excise Act, 2016 (d)in any other way exceeds his lawful powers under this Act,
