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State of Rajasthan - Section

Section 8 in Rajasthan Government Servants' General Provident Fund Rules, 1997

8. First Deposit by Account holder.

- All persons to whom these rules apply shall make their first deposit from the pay of the month in which they join the service of the Government/Zila Parishad/Panchayat Samiti or other specified organisation as the case may be.