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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Himachal Pradesh - Subsection

Section 51(1)(c) in The Himachal Pradesh Minor Canals Act, 1976

(c)if such appropriation is not contrary to the provisions of the record-of-rights specified in section 27 of this Act, from the fund referred to in section 26 of this Act.