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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4) in Rajasthan Micro and Small Enterprises Facilitation Council Rules, 2007

(4)A member appointed under clauses (ii), (iii) and (iv) of sub-section (1) of section 21 Shall cease to be a member of the council it he ceases to hold his official position or represent the category or interest from which he was so appointed.