Bombay High Court
Official Liquidator Of Abg Cements ... vs Beumer Technology India Pvt Ltd on 22 February, 2023
Author: N.J.Jamadar
Bench: N.J.Jamadar
SWAROOP SWAROOP
Digitally signed by
SHARAD SHARAD PHADKE
PHADKE Date: 2023.02.23
12:56:16 +0530 13 olr 87 of 2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
OFFICIAL LIQUIDATOR'S REPORT NO.87 OF 2021
IN
COMPANY PETITION NO.863 OF 2015
In the matter of Companies Act, I of
1956;
and
In the matter of Vadraj Cement Ltd.
( in liqn. )
Beumer Technology India Pvt. Ltd. ... Petitioner
WITH
OFFICIAL LIQUIDATOR'S REPORT NO.67 OF 2022
WITH
OFFICIAL LIQUIDATOR'S REPORT NO.158 OF 2022
Mr. J.P.Sen, Sr. Advocate with Mr. Shanay Shah, for Official Liquidator.
Mr. Sandesh Patil, for ED.
Mr. Pankaj Vijayan i/by Intralegal for consortium of banks.
CORAM : N.J.JAMADAR, J.
DATE : 22 FEBRUARY 2023 P.C.
1. Heard the learned Counsel for the parties.
2. Mr. Sen, learned Senior Advocate appearing for the Official Liquidator seeks time to convene a meeting with the secured creditors in the context of the no objection certificate issued by the authorities wherein, according to Mr. Sen, the authorities have claimed an exorbitant amount towards the premium.
3. List on 15 March 2023.
( N.J.JAMADAR, J. ) SSP 1/1