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[Cites 0, Cited by 0] [Section 214(1)] [Section 214] [Entire Act]

State of West Bengal - Subsection

Section 214(1)(a) in The West Bengal Motor Vehicles Rules, 1989

(a)its powers under section 88 of the Act to countersign permits granted in any other State as a result of any reciprocal agreement arrived at with that State and its powers under section 86 of the Act to cancel or suspend such permits;