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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2)(b) in Tamil Nadu Property (Prevention of Damage and Loss) Act, 1992

(b)the extent of damage to the [property] [Substituted by Tamil Nadu Act 46 of 1996]; and,