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Himachal Pradesh High Court

Kaushalya & Others vs . Med Ram & Others. on 22 July, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Kaushalya & others vs. Med Ram & others.

.

CMPMO No.304 of 2022 22.07.2022 Present: Mr. Navneet Kumar Bhalla, Advocate, for the petitioners.

CMPMO No. 304 of 2022 Notices be issued to respondents, returnable on 02.09.2022, on taking steps within two days.

Photocopies of order sheets of trial Court be requisitioned.

CMP No.9667of 2022 Notice in aforesaid terms. In the meanwhile, further proceedings in Civil Suit No. 121/1 of 2008, CMA No. 28/6 of 2022 in Civil Suit titled Med Ram vs. Vidya Devi and others, shall be deferred till next date of hearing.

CMP No. 9668 of 2022 Applicants are exempted from filing the typed and translated copy of Annexure­A filed with the petition, at this stage, subject to filing of the same within 7 days as and when directed to do so.

Application stands disposed of.

The petitioner is permitted to produce copy of order downloaded from the High Court website and concerned authority shall not insist for certified copy of the order, however, it may verify the order from the High Court website or otherwise.

(Vivek Singh Thakur) Judge July 22, 2022 (veena) ::: Downloaded on - 22/07/2022 20:09:36 :::CIS