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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(2)(g) in The Punjab Khadi and Village Industries Board Act, 1955

(g)to endeavour to educate public opinion and to impress upon the public the advantages of patronising the products of Khadi and village industries;