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State of Punjab - Section

Section 5 in The Punjab Legislative Assembly Speaker's and Deputy Speaker's Salaries Act, 1937

5. Salary, allowances and perquisites to be exclusive of income-tax.

- The salary and allowances payable to the Speaker and the Deputy Speaker, and free furnished house and other perquisites admissible to them, under this Act, shall be exclusive of income-tax which shall be payable by the State Government.