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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45(3)(b) in The M.P. Vanijyik Kar Adhiniyam, 1994

(b)inspect the place of business of such dealer and for this purpose all accounts, registers and documents, relating to the business of such dealer and all the goods kept in such place of business shall be open to inspection by the Commissioner.