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Union of India - Section

Section 37 in THE BIOLOGICAL DIVERSITY (AMENDMENT) ACT, 2023

37. Amendment of section 53.

In section 53 of the principal Act,—
(i)for the words "benefit sharing", the words "fair and equitable sharing of benefits" shall be substituted;
(ii)after the words "order made by the High Court", the words "or the National Green Tribunal" shall be inserted;
(iii)after the words "Registrar of the High Court", the words "or the Registrar of the National Green Tribunal" shall be inserted;
(iv)in the Explanation, after the words "group of persons", wherever they occur, the words "or body" shall be substituted.