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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(16) in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007

(16)The letter (Schedule-ll) for employment on contract to the candidates selected by Samiti for Gram Katchahry will be sent by the Block Development Officer or Nodal Officer nominated by him/her after verification of the certificates and under the signature of the Sarpanch. The **, on the basis of the consent letter (Schedule-III), will be accepted by the Sarpanch.