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[Cites 0, Cited by 0] [Section 87(3)] [Section 87] [Entire Act]

State of Himachal Pradesh - Subsection

Section 87(3)(iv) in Himachal Pradesh Goods and Services Tax Rules, 2017

(iv)Over the Counter payment through authorised banks for deposits up to ten thousand rupees per challan per tax period, by cash, cheque or demand draft: