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State of Himachal Pradesh - Section

Section 3 in The Himachal Pradesh Forest Produce (Regulation of Trade) Act, 1982

3. Appointment of agents.

- The State Government may, for the purchase of, and trade in, forest produce on its, behalf, appoint one or more agents in respect of different divisions or all or any specified forest produce on such terms and conditions as may be laid by the Government from time to time.