Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Chattisgarh - Subsection Section 3(1) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014 (1)Every application by an Agency for the grant of a license under sub-section (1) of Section 5 of the Act shall be made to the Controlling Authority in Form-I.
