Section 281 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
281. Medical assistance to the beneficiaries.
- The Board may sanction financial assistance to the beneficiaries who are hospitalised for five or more days due to accident or any disease. The financial assistance shall be Rs. 200/- for the first 5 days and Rs. 20/- each for remaining days subjects to a maximum of Rs. 1000/-.This assistance shall also be given to the beneficiary met with accident and put in plaster at residence. If disability is resulted due to accidents, the worker shall be eligible for a financial assistance upto maximum of Rs. 5,000/- depending upon the percentage of disability. The application in Form XLIV'A shall be submitted with such documents and within such time as may be specified by the Board.
