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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(b) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008

(b)The Rural Development Commissioner-ate shall enter into an MOU with the unit which will be headed by a Government officer and consist of senior resource persons, for conduct of social audits.